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State of Odisha - Section

Section 27 in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004

27. (a) Is the Judge regular in attendance and generally sit on the dias at prescribed time ?

(b)If the Judge conducts himself of satisfaction by hearing cases ?
(c)Did you recure any complaint regarding irregular attendance and/or sitting in Court ?
(i)If yes, did you enquire into the complaint ?
(ii)If so, what was the result ?
(d)Did the Judge fixing the dates personally in open Court or leaving the matter to his Bench Clerk ?