Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Odisha - Subsection Section 27(d) in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004 (d)Did the Judge fixing the dates personally in open Court or leaving the matter to his Bench Clerk ?
