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[Cites 0, Cited by 0] [Section 50(7)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(7)(l) in The Delhi Metro Airport Express Line, General Rules, 2010

(l)the Station Controller shall record in the station log the details of the incident, in particular, the number of passengers detrained, and then report the statistics to the Traffic Controller.