Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(a) in Telangana State Electrical Licensing Regulations, 2018

(a)Candidates who have passed an examination of a recognized institution in Wiremen/Electrician trade or its equivalent examination with a minimum Experience of one year in the trade will be exempted from appearing for Wiremen Examination.