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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(IV) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IV)The five years period in case of 'Rural Service' and at least one complete year in case of a candidate claiming benefit of working in 'Difficult Area' must have been completed by the candidate by of before the last date prescribed for submission of the Online Application Form for admission to MD/MS/PG Diploma/MDS Courses.