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State of Jammu-Kashmir - Section

Section 10 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

10. Mode of selection.

- (I) The selection of candidates to any Professional course will be made on the basis of merit obtained in the Entrance Test and were candidates are less or equal than the seats, the admission may be made on the basis of the merit secured in the qualifying examination.
(II)Subject to the provisions of the J&K Reservation Rules, 2005 and the MCI/DCI Regulations, the minimum qualifying marks in the Entrance Test for candidates seeking admission to MBBS, MD/MS and PG Diploma and MDS Courses shall be 50% for Open Merit Category candidates including the Children of Defence Personnel, Children of Para-Military Forces, Children of State Police Personnel and candidates possessing outstanding proficiency in Sports and 40% for the candidates belonging to SC/ST& Other Back Classes.
(III)An Open Merit category candidates other than those selected under item-I of Rule 15 of the J&K Reservation Rules, 2005, who have served for a minimum period of 5 years in 'Rural Area(s)' or worked in 'Difficult Area' for more than one year have to secure at least 50% marks in the Entrance Examination for selection to admission in MD/MS/PG Diploma/MDS Courses.
(IV)The five years period in case of 'Rural Service' and at least one complete year in case of a candidate claiming benefit of working in 'Difficult Area' must have been completed by the candidate by of before the last date prescribed for submission of the Online Application Form for admission to MD/MS/PG Diploma/MDS Courses.