Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 291] [Entire Act] Greater Bengaluru City Corporation - Section 291(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (3)The Ward Committee shall remove at regular intervals all solidwastes so collected under clause (1) and clause (2) for disposal on daily basis,and
