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Greater Bengaluru City Corporation -

Section 291 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

291. with any other category of Solid Waste.

Functions of the Ward Committee.- (1) The Ward Committee shallorganize collection of municipal solid wastes through any of the methods, likecommunity bin collection, house-to-house collection, and collection on regular pre-informed times and schedules;
(2)The Ward Committee shall devise collection of wastes from slums andsquatter areas or other localities including hotels, restaurants, office complexesand commercial areas;
(3)The Ward Committee shall remove at regular intervals all solidwastes so collected under clause (1) and clause (2) for disposal on daily basis,and
(4)The Ward Committee shall arrange for making use of biodegradablewastes from slaughterhouses, meat and fish markets, and fruits and vegetablemarkets in an environmentally acceptable manner.
(5)The Ward Committee shall also ensure that solid waste is collectedfrom public spaces such as parks, markets, roads, streets, gardens and similar