Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Jharkhand - Subsection Section 51(1) in Jharkhand Agricultural Produce Markets Act, 2000 (1)The Jharkhand Government may delegate any of its powers or functions under this Act to the Board or any officer of the Jharkhand Government not below the rank of a Class I Officer.
