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State of Jharkhand - Section

Section 51 in Jharkhand Agricultural Produce Markets Act, 2000

51. [ Power of Government to delegate its power. [Substituted by Act 60 of 1982.]

(1)The Jharkhand Government may delegate any of its powers or functions under this Act to the Board or any officer of the Jharkhand Government not below the rank of a Class I Officer.
(2)With a view to implement the provisions of this Act, the Jharkhand Government may issue, from time to time general or specific direction on policy matters to the Board, as it considers appropriate. The Board shall carry out such direction.]