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State of Maharashtra - Section

Section 5 in The Vidarbha Irrigation Development Corporation Act, 1997

5. Executive Committee.

(1)There shall be an Executive Committee consisting of the following members namely:-
(a) Managing Director of the Corporation Chairman
(b) Executive Director of the Corporation Member
(c) Chief Engineer, Irrigation Department, Nagpur Member
(d) Chief Engineer, (Gosikhurd), Irrigation Department, Nagpur Member
(e) Chief Accounts and Finance Officer of the Corporation. Member
(f) Superintending Engineer of the Corporation Member-Secretary.
(2)The powers, functions and duties of the Executive Committee shall be such as may be laid down by regulations.