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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(3) in The Burdwan University Act, 1981.

(3)The Council for Undergraduate Studies in Engineering and Technology shall consist of the following members: -
(i)the Vice-Chancellor-Chairman;
(ii)the Dean of the Faculty Council for Post-Graduate Studies in Engineering and Technology;
(iii)the Principal, Regional Engineering College, Durgapur;
(iv)the Heads of departments of teaching of Regional Engineering College, Durgapur;
(v)three teachers not belonging to the same department elected jointly by the teachers of colleges imparting instruction in engineering or technology affiliated to the University;
(vi)one person nominated by the Director of Technical Education, West Bengal;
(vii)two persons having knowledge in the subject concerned nominated by the Vice-Chancellor.