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[Cites 0, Cited by 0] [Section 42(5)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(5)(d) in Tamil Nadu Panchayats (Elections) Rules, 1995

(d)the serial number of the ballot box (to be filled in, at the end of the poll on the label and addressed tag outside the ballot box only); and