Section 42(5) in Tamil Nadu Panchayats (Elections) Rules, 1995
(5)Every ballot box used at a polling station shall bear labels and addressed tags both inside and outside marked with -(a)name of the election or elections;(b)the name of the District Panchayat, Panchayat Union, Village Pancha-yat and number of the Ward or Wards;(c)the serial number and name of the polling station;(d)the serial number of the ballot box (to be filled in, at the end of the poll on the label and addressed tag outside the ballot box only); and(e)the date of poll.
