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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Wing Commander Gps Grewal vs . Union Of India & Ors. on 6 January, 2023

Bench: Sabina, Sushil Kukreja

Wing Commander GPS Grewal vs. Union of India & Ors.

.

CWP No.436 of 2019 06.01.2023 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Athrav Sharma, Advocate, for the petitioner.

Mr. Rajender Thakur, Central Government Counsel, for respondent No.1/Union of India.

Mr. Vishal Panwar, Additional Advocate General, for respondents No.2 & 3/State.

Learned Central Government Counsel for respondent No.1 seeks more time to file reply and has submitted that, due to inadvertence, correspondence to respondent No.1 was made on incorrect address.

List again on 3rd March, 2023.

In case, reply is not filed by the date fixed, some responsible officer from the office of respondent No.1 shall remain present.






                                                               ( Sabina )
                                                                 Judge




                                                         ( Sushil Kukreja )
                January 06, 2023                             Judge
                      (Yashwant)




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