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State of Rajasthan - Section

Section 63 in The Rajasthan Financial Corporation General Regulations, 2002

63. Fee for Director's Meetings.

- (i) Each Director (other than the Managing Director and an employee of the State Government, or any employee of the Corporation) shall receive a fee for attending a meeting of the Board or the Executive Committee or any Committee constituted by the Board under section 21 as may be decided by the Board of Directors from time to time.
(ii)In addition, each Director attending a meeting of the Board of the Executive Committee or any committee constituted by the Board under section 21 shall be reimbursed his travelling and halting expenses, if any, on such scale, at his opinion, as he is entitled to in the institution in which he holds office or on such scale as may be fixed by the Board from time to time and in any other case, at the latter scales.