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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(ii) in The Rajasthan Financial Corporation General Regulations, 2002

(ii)In addition, each Director attending a meeting of the Board of the Executive Committee or any committee constituted by the Board under section 21 shall be reimbursed his travelling and halting expenses, if any, on such scale, at his opinion, as he is entitled to in the institution in which he holds office or on such scale as may be fixed by the Board from time to time and in any other case, at the latter scales.