Himachal Pradesh High Court
State Of H.P. vs . Hppwd Electrical Class Iii Employees ... on 3 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
State of H.P. vs. HPPWD Electrical Class III Employees Association LPA No. 21/2015 a/w LPA Nos. 22, 23/2015 .
03.11.2022 Present: Mr. Vinod Thakur, Addl. A.G. with Mr. J. S. Guleria, Mr. Bhupinder Thakur, Dy. A.Gs. and Mr. Rajat Chauhan, Law Officer, for the appellants-State.
Mr. Deepak Kaushal, Advocate, for respondent in LPA No. 21/2015.
Mr. Surinder Sharma, Advocate, for respondent(s) in LPA No. 22, 23/2015.
r to As prayed for, list on 17.11.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 3, 2022 (Sanjeev) ::: Downloaded on - 03/11/2022 20:34:17 :::CIS