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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(1) in First Statutes of the University of Udaipur

(1)The term and conditions of service including emoluments and allowances of the Officers of the University as are deputed to the University from the State Government Service shall be such as the State Government may decide in agreement with the University.