Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 46 in First Statutes of the University of Udaipur

46. Service Conditions of the Officers.

(1)The term and conditions of service including emoluments and allowances of the Officers of the University as are deputed to the University from the State Government Service shall be such as the State Government may decide in agreement with the University.
(2)The service conditions of the officers of the University other than those specified in clause (1) above shall be governed by the following rules to be framed by the State Government:-
(i)University of Udaipur Officers, Service Rules:
(ii)University of Udaipur Officers, (Emoluments and Allowances Rules and any other rules prescribing the general conditions of service or terms of contract of the employees or the University and for the time being in force, which may be made applicable to the Officers of the University by order of the State Government.