Madhya Pradesh High Court
State Of M.P. vs Hari Singh Khairwar on 28 September, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH Cr.A. No.959/2013 State of M.P. Vs. Hari Singh Khairwar & Another Gwalior, Dated : 28-09-2021 Shri A.K. Chaturvedi, counsel for appellant through video conferencing.
It is submitted by Shri Chaturvedi that he shall prepare and exchange the synopsis by 01.10.2021 and the matter may be taken up for final hearing in the next week.
Accordingly, the case is adjourned. List this case next week for final hearing at the motion stage itself.
Counsel for parties are directed to exchange their synopsis latest by 01.10.2021.
(G.S. Ahluwalia) Judge Aman AMAN TIWARI 2021.09.28 16:32:05 +05'30'