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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(7) in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006

(7)No expenditure will be incurred on any scheme after the period as specified below from the year of commissioning of all units/transformers/lines covered in the scheme:
(a) Distribution scheme 1 year
(b) Transmission scheme 2 years
(c) Generation scheme 3 years.