Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Kerala - Subsection Section 27(3) in The SreeNarayanaGuru Open University Act, 2021 (3)The Registrar shall convene the meeting of the Syndicate at such place, date and time upon the direction of the Vice-Chancellor.
