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State of Kerala - Section

Section 27 in The SreeNarayanaGuru Open University Act, 2021

27. Meetings of the Syndicate.—

(1)The Syndicate shall meet once in two months:Provided that, the Vice-Chancellor shall have the authority to convene a meeting of the Syndicate at any time.
(2)The Vice-Chancellor shall preside over the meetings of the Syndicate:Provided that, in the absence of the Vice-Chancellor, the Pro-Vice-Chancellor shall preside over the meeting with the permission of the Vice-Chancellor.
(3)The Registrar shall convene the meeting of the Syndicate at such place, date and time upon the direction of the Vice-Chancellor.
(4)The quorum for the meeting of the Syndicate shall be six.
(5)The procedures for the meeting of the Syndicate shall be as may be prescribed by Statutes.