Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 2nd in Orissa Pani Panchayat Rules, 2003 2nd. Witness-Address : Occupation :Signed by Shri...............Pani Panchayat..............for and behalf of the Pani Panchayat, in the presence of-
