Himachal Pradesh High Court
P.S. Dipta vs . Union Of India And Others. on 27 October, 2022
Bench: Sabina, Sushil Kukreja
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P.S. Dipta vs. Union of India and others.
CWP No.3696 of 2015 27.10.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1 /Union of India.
Mr. Hitender Verma, Advocate on behalf of Mr. Prashant rSharma, Advocate, for respondent Nos.2 & 3.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 31/10/2022 20:32:17 :::CIS