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[Cites 1, Cited by 3]

Himachal Pradesh High Court

P.S. Dipta vs . Union Of India And Others. on 27 October, 2022

Bench: Sabina, Sushil Kukreja

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P.S. Dipta vs. Union of India and others.

CWP No.3696 of 2015 27.10.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.

Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1 /Union of India.

Mr. Hitender Verma, Advocate on behalf of Mr. Prashant rSharma, Advocate, for respondent Nos.2 & 3.

Learned counsel for the petitioner requests for an adjournment.

As requested, list after one week.

( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 31/10/2022 20:32:17 :::CIS