Section 6(b) in The Rajasthan Co-Operative Service Rules, 1954
(b)The strength of posts in each grade shall be such as may be determined by Government from time to time provided that Government may:-(i)create any post, permanent or temporary, from time to time as may be found necessary: and(ii)leave unfilled or hold in abeyance or abolish any post, permanent or temporary, from time to time without there by entitling any person to any compensation.
