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State of Rajasthan - Section

Section 6 in The Rajasthan Co-Operative Service Rules, 1954

6. Composition and Strength of the Service.

- [(a) The nature of posts included in the Service shall be as specified below:-
(i)[ Additional Registrar (Senior Scale),]
(ii)Additional Registrar,
(iii)Joint Registrar
(iv)Deputy Registrar
(v)Assistant Registrar (including one Extension Officer, one P.A. to Registrar and one Education Officer)].
(vi)[ Senior Publicity Officer: [Added by Notification No. G.S.R. 75, dated 7.10.2013 (w.e.f. 29.12.1954).]
Provided that the post of the Senior Publicity Officer shall be deemed to be abolished on the date on which the officer, who is promoted for the first time after commencement of the Rajasthan Co-operative Service (Amendment) Rules, 2013, retires.] [Substituted by F. 1(17) DOP/A-II/84, 5-11-84]
(b)The strength of posts in each grade shall be such as may be determined by Government from time to time provided that Government may:-
(i)create any post, permanent or temporary, from time to time as may be found necessary: and
(ii)leave unfilled or hold in abeyance or abolish any post, permanent or temporary, from time to time without there by entitling any person to any compensation.