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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(2)Words and expressions used in this Code and not defined herein but defined in the Act or Indian Electricity Grid Code or Madhya Pradesh Electricity Grid Code shall have the meaning assigned to them under the Act or Indian Electricity Grid Code or Madhya Pradesh Electricity Grid Code, as the case may be.