Bombay High Court
The Special Director, Directorate Of ... vs Jaipur Ipl Cricket Pvt. Ltd on 21 June, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-46
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FEMA APPEAL NO. 1 OF 2020
The Special Director, Directorate Of ....PETITIONER
Enforcement Thr. The Assistant Director
V/S
Jaipur Ipl Cricket Pvt. Ltd. ....RESPONDENT
WITH INTERIM APPLICATION NO. 1706 OF 2020 In FEMA APPEAL 1 OF 2020 The Special Director, Directorate Of ....PETITIONER Enforcement Thr. The Assistant Director V/S Jaipur Ipl Cricket Pvt. Ltd. ....RESPONDENT PATIL SANDESH DADASAHEB for Petitioner for Respondent CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 21st June, 2023 P.C. :
Due to paucity of time, stand over to 28/06/2023. Interim order, if any, to continue till then.
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