Section 35 in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015
35.
Systems and procedures.- The National Pension System Trust shall,-(a)have all the necessary systems and procedures that may be required to enable it to co-ordinate with other intermediaries;(b)be responsible for the acts of, or commissions or omissions by, its employees or the persons whose services it has procured.
