Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] Union of India - Subsection Section 35(a) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015 (a)have all the necessary systems and procedures that may be required to enable it to co-ordinate with other intermediaries;
