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Union of India - Section

Section 52 in United Bank of India (Employees') Pension Regulations, 1995

52. Date from which pension becomes payable.

(1)Except in the case of an employee to whom the provisions of Regulation 34 and Regulation 46 apply a pension other than the family pension shall become payable from the date following the date on which an employee retires.
(2)Family pension shall become payable from the date following the date of death of the employee or the pensioner.
(3)Pension including family pension shall be payable for the day on which its recipient dies.
(4)Provided pension/family pension to those who opted to join the Bank Employees' Pension Scheme on or after 27.4.2010 shall be payable w.e.f. 27.11.2009.