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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(1) in United Bank of India (Employees') Pension Regulations, 1995

(1)Except in the case of an employee to whom the provisions of Regulation 34 and Regulation 46 apply a pension other than the family pension shall become payable from the date following the date on which an employee retires.