Himachal Pradesh High Court
M/S Raheja Hydel Power Pvt. Ltd. vs . State Of H.P on 6 January, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
CONTINUED ORDER SHEET Date Order M/s Raheja Hydel Power Pvt. Ltd. vs. State of H.P CWP No. 8202/2022 .
6.1.2023 Present: Mr. Vijay Kumar Arora, Advocate, for the petitioner.
Mr. Y. P. S. Dhaulta, Addl. A.G. with Mr. J. S. Guleria, Dy.A.G. for the respondents-State.
Ms. Kamlesh Shandil, Advocate, for respondent No.2.
Reply on behalf of respondent No.2 is stated to have been filed in the registry. However, the same is not on record. Registry to trace and place it on record.
List on 12.1.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 6.1.20233 (pankaj) ::: Downloaded on - 07/01/2023 20:35:17 :::CIS