Himachal Pradesh High Court
M/S Raheja Hydel Power Pvt. Ltd. vs . State Of H.P. on 30 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
M/s Raheja Hydel Power Pvt. Ltd. vs. State of H.P. CWP No. 8202/2022 .
30.12.2022 Present: Mr. Vijay Kumar Arora, Advocate, for the petitioner.
Mr. Shiv Pal Manhans & Mr. Vinod Thakur, Addl.
A.Gs, with Mr. J. S. Guliera, Mr. Bhupinder Thakur, Dy.A.Gs. and Mr.Rajat Chauhan, Law Officer, for the respondent-State. Ms. Kamlesh Shandil, Advocate, for respondent No.2.
Learned counsel for respondent No.2 prays for and is granted one week's time to file reply.
List on 6.1.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 30.12.2022 (pankaj) ::: Downloaded on - 31/12/2022 20:34:06 :::CIS