Section 14 in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964
14. Executive Engineer may install meters.
- If in the opinion of the Executive Engineer, it is advisable so to do -(a)he may install a meter to the service pipe from any attachment charged for in accordance with rule 12, and after 24 hours' notice, the charge for the water supply shall be made in accordance with rules 8 and 9;(b)he may remove the meter when requested to do so by the owner.
