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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)advise the State Government and the Zonal FPF administration on all matters connected with protection and security of the forest property and deal with all references received from State Governments or other sister organisations associated with forestry and environment;