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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Himachal Pradesh - Subsection

Section 60(1)(iii) in The Himachal Pradesh Police Act, 2007

(iii)protect internal security, prevent and control terrorist activities, riots, insurgencies, industrial or other strikes, breaches of communal harmony, extremist violence, militant activities and other situations affecting internal security;