Section 13 in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013
13. Registration for Admission.
(1)A candidate seeking admission shall apply online, for the registration of his candidature, on the web-site, within the time limit specified by the Admission Committee.(2)The Admission Committee shall by advertisement in the prominent newspapers widely circulated in the State, by web-site or by such other means, as it may consider convenient, publish the date of registration, the list of Help Centres, last date for submission of registration form, courses offered and such other information as it may deem necessary in this behalf.(3)For the purpose of registration, a candidate shall be required to make payment of such sum towards the registration fee, as determined by the Admission Committee.(4)Even if a candidate is eligible for more than one corresponding diploma courses, he shall have to register only once.(5)Where a candidate has made more than one registrations, the registration made at the latest stage shall be taken into consideration for admission purpose and the other registrations shall be treated as cancelled.(6)A candidate shall be required to obtain the print out of the registration form and shall sign and submit the same, along with self-attested copies of the requisite certificates and testimonials as specified in the registration form, at the Help Centre. An acknowledgement receipt for the same shall be given by the person authorised by the Admission Committee.
