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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(5) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(5)Where a candidate has made more than one registrations, the registration made at the latest stage shall be taken into consideration for admission purpose and the other registrations shall be treated as cancelled.