Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Manipur - Subsection Section 24(27) in Manipur International University Act, 2018 (27)Any college/ institution by whatever name it may be called is run and maintained by the university be treated as its constituent unit and shall have all the privileges of University.
