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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(6)(v) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

(v)One eminent person in the field of Madrassa Education - to be nominated by the Deputy Commissioner - Member.