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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(3)(i) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(i)to perform such other duties as may be conferred or imposed on him by Statutes, Regulations or by the Vice-Chancellor with the prior approval of the Board.