Himachal Pradesh High Court
Laxmi Salwani vs . State Of H.P. And Another A/W Connected ... on 13 April, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Laxmi Salwani vs. State of H.P. and another a/w connected matter .
CWP Nos. 6674 and 6675 of 2021 13.04.2023 Present: Mr. Neel Kamal Sharma, Advocate for the petitioner(s) in both the petitions.
M/s Jitender Sharma, Tejasvi Sharma, Pushpender Jaswal and Baldev Negi, Additional Advocate Generals with Mr. Gautam Sood, Deputy Advocate General, for respondent-State.
On the request of learned Counsel for the petitioner(s), list for consideration after for weeks.
(Ajay Mohan Goel) Judge April 13, 2023 (narender) ::: Downloaded on - 13/04/2023 20:44:46 :::CIS