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[Cites 3, Cited by 93]

Bombay High Court

Sarubai Babu Shendge And Ors vs The State Of Maharasthra And Ors on 11 April, 2019

Bench: R.M. Borde, N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12682 OF 2018

 Shri. Dnyaneshwar Maliba Shitole Thru Poa           ....Petitioner
 Holder And Anr.
             V/S
 The State Of Maharashtra And Ors.                ....Respondent

WITH WRIT PETITION NO. 9759 OF 2018 Sudarshan Laxminarayan Rathi And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 6299 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 14047 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra, Through Secretary ....Respondent And Ors.

WITH Page 1/4 ::: Uploaded on - 11/04/2019 ::: Downloaded on - 12/04/2019 05:31:06 ::: WRIT PETITION NO. 14048 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 5989 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 13989 OF 2018 Shri. Nandu Shivaji Buchade ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION STAMP NO. 31380 OF 2018 Santosh Keshav Shejwal Thru Poah Shri. Satish ....Petitioner J Gavari V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION STAMP NO. 31381 OF 2018 Baban Damu Parkhi Thru Poah Saaj Realtors ....Petitioner Thru Partner Atul H Mundada Page 2/4 ::: Uploaded on - 11/04/2019 ::: Downloaded on - 12/04/2019 05:31:06 ::: V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 13990 OF 2018 Shri. Sawant Arjun Jagtap ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 14005 OF 2018 Eknath Maruti Parkhi Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 14004 OF 2018 Eknath Maruti Parkhi Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 34177 OF 2018 Maruti Genaba Narsale Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 14046 OF 2018 Sarubai Babu Shendge And Ors ....Petitioner Page 3/4 ::: Uploaded on - 11/04/2019 ::: Downloaded on - 12/04/2019 05:31:06 ::: V/S The State Of Maharasthra And Ors ....Respondent WITH WRIT PETITION NO. 14049 OF 2018 Sarubai Babu Shendge And Ors ....Petitioner V/S The State Of Maharasthra And Ors ....Respondent Ms.Neha Parte i/by Suresh M Sabrad For Petitioner Mr.Sachin Deokar for Petitioner in Wp 14046/18, 14049/18 Mr.R.S.Pawar AGP for Resp No. 1 To 6 CORAM : R.M. BORDE & N. J. JAMADAR, JJ DATE : 11th April, 2019 P.C. :

At the request of learned advocate for the petitioners , Stand over to 16/04/2019 a/w wp 8629/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 11/04/2019 ::: Downloaded on - 12/04/2019 05:31:06 :::