Bombay High Court
Shri. Nandu Shivaji Buchade vs The State Of Maharashtra And Ors on 26 March, 2019
Bench: R.M. Borde, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12682 OF 2018
Shri. Dnyaneshwar Maliba Shitole Thru Poa ....Petitioner
Holder And Anr.
V/S
The State Of Maharashtra And Ors. ....Respondent
WITH WRIT PETITION NO. 9759 OF 2018 Sudarshan Laxminarayan Rathi And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 6299 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 14047 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra, Through Secretary ....Respondent And Ors.
WITH Page 1/4 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 01:25:25 ::: WRIT PETITION NO. 14048 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 5989 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 13989 OF 2018 Shri. Nandu Shivaji Buchade ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION STAMP NO. 31380 OF 2018 Santosh Keshav Shejwal Thru Poah Shri. Satish ....Petitioner J Gavari V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION STAMP NO. 31381 OF 2018 Baban Damu Parkhi Thru Poah Saaj Realtors ....Petitioner Thru Partner Atul H Mundada Page 2/4 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 01:25:25 ::: V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 13990 OF 2018 Shri. Sawant Arjun Jagtap ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 14005 OF 2018 Eknath Maruti Parkhi Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 14004 OF 2018 Eknath Maruti Parkhi Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 34177 OF 2018 Maruti Genaba Narsale Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 14046 OF 2018 Sarubai Babu Shendge And Ors ....Petitioner Page 3/4 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 01:25:25 ::: V/S The State Of Maharasthra And Ors ....Respondent WITH WRIT PETITION NO. 14049 OF 2018 Sarubai Babu Shendge And Ors ....Petitioner V/S The State Of Maharasthra And Ors ....Respondent CORAM : R.M. BORDE & N. J. JAMADAR, JJ DATE : 26th March, 2019 P.C. :
Due to paucity of time the matter is adjourned to 04/04/2019. Ad-interim relief if any to continue till then.
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