Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(ii) in Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999

(ii)Has the Inspector scrutinized the budget and returned it with comments, if any ?