Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(i) in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007 (i)in Indira, Princess and Victoria Docks, when the vessel is clear of the lock or dock gates and the "all clear" signal is given by the Dock Master.
