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Union of India - Section

Section 25 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

25. Commencement of Pilot's outward duties.

- The duties of a pilot in regard to outward bound vessels shall commence:-
(i)in Indira, Princess and Victoria Docks, when the vessel is clear of the lock or dock gates and the "all clear" signal is given by the Dock Master.
(ii)at Ballard Piers, harbour wall berths, Pir Pau jetties and Jawahar Dweep, when the vessel proceeds to unmoor.
(iii)in the harbour, on boarding the vessel.